U.P. State Electricity Board & ... vs Presiding Officer, Labour Court ...
2018 Latest Caselaw 2670 ALL

Citation : 2018 Latest Caselaw 2670 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

U.P. State Electricity Board & ... vs Presiding Officer, Labour Court ... on 18 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 37814 of 1995
 

 
Petitioner :- U.P. State Electricity Board & Another
 
Respondent :- Presiding Officer, Labour Court Iii, U.P. Kanpur & Another
 
Counsel for Petitioner :- Tarun Agarwala,Mridul Tripathi,Narendra Mohan,P.K. Trtipathi,Praval Tripathi
 
Counsel for Respondent :- C.S.C.,Harendra Mohan,Ranjeet Kumar Mishra,S.D. Dubey,S.N.Dubey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

I grant a week's time to U.P. State Electricity Board to first comply with the order of the Labour Court impugned herein and shall explain why the same is not complied with since long.

List on 28th September, 2018.

Order Date :- 18.9.2018

Mukesh

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