Smt.Maya Devi vs U.P. Power Corpn. Ltd.And Others
2018 Latest Caselaw 2666 ALL

Citation : 2018 Latest Caselaw 2666 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

Smt.Maya Devi vs U.P. Power Corpn. Ltd.And Others on 18 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 44852 of 2004
 

 
Petitioner :- Smt.Maya Devi
 
Respondent :- U.P. Power Corpn. Ltd.And Others
 
Counsel for Petitioner :- Bidhan Chandra Rai,B.C. Naik,Krishna Agarwal
 
Counsel for Respondent :- C.S.C.,Baleshwar Chaturvedi,W.H.Khan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to the learned counsel for the petitioner, list on 3rd October, 2018.

Order Date :- 18.9.2018

Mukesh

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