Nikhat Bano And Another vs State Of U.P. And 4 Others
2018 Latest Caselaw 2653 ALL

Citation : 2018 Latest Caselaw 2653 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

Nikhat Bano And Another vs State Of U.P. And 4 Others on 18 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31643 of 2018
 

 
Petitioner :- Nikhat Bano And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Amar Jeet Upadhyay,Chandrajeet
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners shall either remain present before this Court or file an affidavit stating that on what date the respondents have harassed them.

List this matter tomorrow at 10.00 a.m.

Order Date :- 18.9.2018

Mukesh

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