Naresh Kumar vs State Of U.P. And 3 Others
2018 Latest Caselaw 2628 ALL

Citation : 2018 Latest Caselaw 2628 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Naresh Kumar vs State Of U.P. And 3 Others on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 1551 of 2017
 

 
Petitioner :- Naresh Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Puneet Srivastava,Anshu Chaudhary
 
Counsel for Respondent :- C.S.C.,Shashi Kumar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

List on 1st December, 2018 for final disposal.

Order Date :- 17.9.2018

Mukesh

Download the LatestLaws.com Mobile App