Smt. Ritu @ Renu @ Shweta Bansal vs Mukesh Kansal
2018 Latest Caselaw 2627 ALL

Citation : 2018 Latest Caselaw 2627 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Smt. Ritu @ Renu @ Shweta Bansal vs Mukesh Kansal on 17 September, 2018

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 331 of 2016
 
Applicant :- Smt. Ritu @ Renu @ Shweta Bansal
 
Opposite Party :- Mukesh Kansal
 
Counsel for Applicant :- Sanjay Kr. Srivastava,Ajay Kr. Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

(Civil Misc. Correction Application No.1 of 2018)

Heard.

The year '2916' mentioned in the last paragraph of the order dated 25.05.2018 be read as '2016'.

This order be read in continuation with the order dated 25.05.2018.

The correction application stands disposed of accordingly.

Order Date :- 17.9.2018

RKM

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