M/S Ashok Kumar Rice Oil & Flour ... vs Debts Recovery Tribunal & Ors.
2018 Latest Caselaw 2625 ALL

Citation : 2018 Latest Caselaw 2625 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

M/S Ashok Kumar Rice Oil & Flour ... vs Debts Recovery Tribunal & Ors. on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 50209 of 2004
 

 
Petitioner :- M/S Ashok Kumar Rice Oil & Flour Mills & Ors.
 
Respondent :- Debts Recovery Tribunal & Ors.
 
Counsel for Petitioner :- W.H. Khan,J.H. Khan
 
Counsel for Respondent :- Vipin Sinha,A.C. Tiwari,K.M. Asthana,S.C.,Siddharth
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 8th October, 2018.

Order Date :- 17.9.2018

Mukesh

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