Smt. Seema Khatoon vs State Of U.P. And 3 Others
2018 Latest Caselaw 2622 ALL

Citation : 2018 Latest Caselaw 2622 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Smt. Seema Khatoon vs State Of U.P. And 3 Others on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 46960 of 2017
 

 
Petitioner :- Smt. Seema Khatoon
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- S.M. Iqbal Hasan
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner prays for and is granted ten days' time to file reply to the impleadment application.

List this matter on 28th September, 2018 showing the name of Sri Krishna Kumar Singh as counsel for respondent.

Order Date :- 17.9.2018

Mukesh

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