U.P.S.R.T.C. Thru Regional ... vs Soveran Dutiya Thru R.C. Mishra & ...
2018 Latest Caselaw 2618 ALL

Citation : 2018 Latest Caselaw 2618 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

U.P.S.R.T.C. Thru Regional ... vs Soveran Dutiya Thru R.C. Mishra & ... on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 34943 of 2001
 

 
Petitioner :- U.P.S.R.T.C. Thru Regional Manager/Regional Manager Etawah
 
Respondent :- Soveran Dutiya Thru R.C. Mishra & Other
 
Counsel for Petitioner :- M.M. Sahai
 
Counsel for Respondent :- C.S.C.,S.R. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 26th September, 2018.

Order Date :- 17.9.2018

Mukesh

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