Shyam Lal vs State Of U.P. & 2 Others
2018 Latest Caselaw 2615 ALL

Citation : 2018 Latest Caselaw 2615 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Shyam Lal vs State Of U.P. & 2 Others on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 37264 of 2015
 

 
Petitioner :- Shyam Lal
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- B. Ram
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Learned counsel has sent illness slip.

2. List on 1st November, 2018.

Order Date :- 17.9.2018

Mukesh

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