Vinod Kumar Saxena vs The State Of U.P.
2018 Latest Caselaw 2610 ALL

Citation : 2018 Latest Caselaw 2610 ALL
Judgement Date : 15 September, 2018

Allahabad High Court

Vinod Kumar Saxena vs The State Of U.P. on 15 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 238 of 2004
 
Revisionist :- Vinod Kumar Saxena
 
Opposite Party :- The State Of U.P.
 
Counsel for Revisionist :- P.K.Tewari,S K Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the revisionist and the learned Additional Government Advocate.

On the request of learned counsel for the revisionist, list in the next cause list.

Order Date :- 15.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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