Muneer vs State Of U.P.
2018 Latest Caselaw 2608 ALL

Citation : 2018 Latest Caselaw 2608 ALL
Judgement Date : 15 September, 2018

Allahabad High Court

Muneer vs State Of U.P. on 15 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL APPEAL No. - 71 of 2009
 
Appellant :- Muneer
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person,A.P. Misra,Amrit Kumar Tiwari,Ashok Kumar Bajpai,Mohd Ahmad,Suneel Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Ashok Kumar Bajpai, learned Amicus Curiae for the appellant and the learned Additional Government Advocate.

On the joint request of learned counsel for the parties, list in the next cause list.

Order Date :- 15.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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