Rakesh Kumar Jain vs Central Bureau Of Investigation ...
2018 Latest Caselaw 2605 ALL

Citation : 2018 Latest Caselaw 2605 ALL
Judgement Date : 15 September, 2018

Allahabad High Court

Rakesh Kumar Jain vs Central Bureau Of Investigation ... on 15 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- U/S 482/378/407 No. - 4774 of 2009
 
Applicant :- Rakesh Kumar Jain
 
Opposite Party :- Central Bureau Of Investigation And Others
 
Counsel for Applicant :- Nandit Srivastava,K.K. Singh,Nisar Ahmad
 
Counsel for Opposite Party :- Govt. Advocate,Bireshwar Nath,D.D. Chopra
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

It has been informed on behalf of learned counsel for the petitioner that Mr. Nandit Srivastava is out of station, however, Mr. Bireshwar Nath, learned counsel for the C.B.I. is present.

List this case in the week commencing 24.09.2018.

Order Date :- 15.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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