Kanwaldeep Singh Sidhu vs State Of U.P.
2018 Latest Caselaw 2598 ALL

Citation : 2018 Latest Caselaw 2598 ALL
Judgement Date : 14 September, 2018

Allahabad High Court

Kanwaldeep Singh Sidhu vs State Of U.P. on 14 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 316 of 2006
 
Revisionist :- Kanwaldeep Singh Sidhu
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Satyendra Kumar Singh,Rakesh Jaiswal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the revisionist, list in the week commencing 24.09.2018.

Order Date :- 14.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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