Naresh vs State Of U.P. And 4 Others
2018 Latest Caselaw 2590 ALL

Citation : 2018 Latest Caselaw 2590 ALL
Judgement Date : 14 September, 2018

Allahabad High Court

Naresh vs State Of U.P. And 4 Others on 14 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28047 of 2018
 

 
Petitioner :- Naresh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vijay Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State has filed counter affidavit. Rejoinder, if any, may be filed by petitioner on or before 28th September, 2018.

List on 28th September, 2018.

Stay to continue.

Order Date :- 14.9.2018

Mukesh

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