Harbindar Ram (Blind) vs State Of U.P. & 2 Others
2018 Latest Caselaw 2566 ALL

Citation : 2018 Latest Caselaw 2566 ALL
Judgement Date : 13 September, 2018

Allahabad High Court

Harbindar Ram (Blind) vs State Of U.P. & 2 Others on 13 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 69842 of 2013
 

 
Petitioner :- Harbindar Ram (Blind)
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- A.K. Malviya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Rejoinder affidavit filed today is taken on record.

List on 24th October, 2018.

Order Date :- 13.9.2018

Mukesh

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