Radhey Shyam vs State Of U.P. & 4 Others
2018 Latest Caselaw 2496 ALL

Citation : 2018 Latest Caselaw 2496 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Radhey Shyam vs State Of U.P. & 4 Others on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 50237 of 2015
 

 
Petitioner :- Radhey Shyam
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- C.K. Parekh
 
Counsel for Respondent :- C.S.C.,Satyawan Shahi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Reply to the impleadment application, if any, may be filed on or before 24th September, 2018.

List this matter on 1st October, 2018.

Order Date :- 11.9.2018

Mukesh

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