Smt. Gyanbai vs State Of U.P. And 5 Others
2018 Latest Caselaw 2487 ALL

Citation : 2018 Latest Caselaw 2487 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Smt. Gyanbai vs State Of U.P. And 5 Others on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 53204 of 2016
 

 
Petitioner :- Smt. Gyanbai
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Premnendra Singh,Vijayendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Anand Kumar Yadav,Neelabh Srivastava,Om Prakash Tripathi,Rajesh Kumar,Shailesh Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Rejoinder affidavit filed today which is taken on record.

Petitioner may file reply to the impleadment application on or before 24th September, 2015.

List on 25th September, 2018.

Order Date :- 11.9.2018

Mukesh

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