Smt. Surajmukhi vs State Of U.P. And 2 Others
2018 Latest Caselaw 2485 ALL

Citation : 2018 Latest Caselaw 2485 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Smt. Surajmukhi vs State Of U.P. And 2 Others on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 1032 of 2016
 

 
Petitioner :- Smt. Surajmukhi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shiv Avtar Sharma
 
Counsel for Respondent :- C.S.C.,P.C. Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Shiv Avtar Sharma, learned counsel for petitioner has sought adjournment on the ground of illness.

2. List on 8th October, 2018.

Order Date :- 11.9.2018

Mukesh

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