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Surendra Pratap Singh vs The State Of U.P. Thru Secy. And 3 ...
2018 Latest Caselaw 2451 ALL

Citation : 2018 Latest Caselaw 2451 ALL
Judgement Date : 10 September, 2018

Allahabad High Court
Surendra Pratap Singh vs The State Of U.P. Thru Secy. And 3 ... on 10 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 56179 of 2013
 

 
Petitioner :- Surendra Pratap Singh
 
Respondent :- The State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Ajay Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav,Pramod Pathak
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ajay Kumar Pandey, learned counsel for petitioner is absent. Sri Manoj Kumar Yadav, learned counsel for respondent has sought adjournment on the ground of illness.

List on 3rd October, 2018.

Order Date :- 10.9.2018

Mukesh

 

 

 
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