Ajay Kumar And 9 Others vs State Of U.P. And 4 Others
2018 Latest Caselaw 2437 ALL

Citation : 2018 Latest Caselaw 2437 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Ajay Kumar And 9 Others vs State Of U.P. And 4 Others on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 22554 of 2018
 

 
Petitioner :- Ajay Kumar And 9 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Shashi Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Anshu Chaudhary,Ashish Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Anshu Chaudhary, learned counsel for respondent states that he has filed impleadment application on 30th August, 2018 but the same is not on record.

Office is directed to trace out the same and place it on record.

List on 18th September, 2018.

Order Date :- 10.9.2018

Mukesh

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