Rakesh vs State Of U.P. And 2 Others
2018 Latest Caselaw 2430 ALL

Citation : 2018 Latest Caselaw 2430 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Rakesh vs State Of U.P. And 2 Others on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25487 of 2018
 

 
Petitioner :- Rakesh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- S.M. Iqbal Hasan
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State has not filed any reply.

List on 1st October, 2018.

Interim relief, if any, shall continue till the next date of listing.

Order Date :- 10.9.2018

Mukesh

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