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Ram Kumar Ram vs State Of U.P. And 3 Others
2018 Latest Caselaw 2428 ALL

Citation : 2018 Latest Caselaw 2428 ALL
Judgement Date : 10 September, 2018

Allahabad High Court
Ram Kumar Ram vs State Of U.P. And 3 Others on 10 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 27674 of 2018
 

 
Petitioner :- Ram Kumar Ram
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajeet Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Upadhyay
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The Officer who was suppose to pass order after the appeal is allowed has not responded to the order dated 14.8.2018 passed by this Hon'ble Court and even today no response is given. The Officer who is suppose to pass the order shall pass order or shall personally remain present before this Court and explain why the order is not passed.

This exercise be completed on or before 25th September, 2018.

List on 25th September, 2018.

It is stated by learned counsel for the State that the authorities do not even reply to the letter dated 8th September, 2018 which is sent by the counsel.

Order Date :- 10.9.2018

Mukesh

 

 

 
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