Jagvir Singh vs State Of U.P. And 2 Others
2018 Latest Caselaw 2404 ALL

Citation : 2018 Latest Caselaw 2404 ALL
Judgement Date : 7 September, 2018

Allahabad High Court

Jagvir Singh vs State Of U.P. And 2 Others on 7 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 29456 of 2018
 

 
Petitioner :- Jagvir Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Upendra Upadhyay
 
Counsel for Respondent :- C.S.C.,Dhanraj Singh Yadav,Manu Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

When the matter is taken up, none appears on behalf of Gram Sabha.

I could have relegated the petitioner to avail alternative remedy but even after his appeal was allowed, the Authorities concerned have passed cryptic order and, therefore, at this stage the State to file its reply on or before 4th October, 2018.

List on 4th October, 2018.

Order Date :- 7.9.2018

Mukesh

Download the LatestLaws.com Mobile App