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Ram Shiromani Pandey vs State Public Service Tribunal ...
2018 Latest Caselaw 2386 ALL

Citation : 2018 Latest Caselaw 2386 ALL
Judgement Date : 7 September, 2018

Allahabad High Court
Ram Shiromani Pandey vs State Public Service Tribunal ... on 7 September, 2018
Bench: Anil Kumar, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- SERVICE BENCH No. - 7366 of 2018
 
Petitioner :- Ram Shiromani Pandey
 
Respondent :- State Public Service Tribunal Thru Its Chairman & 3 Ors.
 
Counsel for Petitioner :- Vinod Kumar Pandey,Vinod Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anil Kumar,J.

Hon'ble Rajesh Singh Chauhan,J.

Learned Standing Counsel prays for and is granted two weeks' further time to file counter affidavit.

Thereafter, learned counsel for the petitioner will have two weeks' time to file rejoinder affidavit.

List after expiry of the aforesaid period.

Order Date :- 7.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Anil Kumar,J.]

 

 

 
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