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Surendra Alias Bhunnu vs State Of U.P. Thru Secy. And 2 ...
2018 Latest Caselaw 2357 ALL

Citation : 2018 Latest Caselaw 2357 ALL
Judgement Date : 6 September, 2018

Allahabad High Court
Surendra Alias Bhunnu vs State Of U.P. Thru Secy. And 2 ... on 6 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 51687 of 2013
 

 
Petitioner :- Surendra Alias Bhunnu
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- P.K. Singh,Dinesh Pathak,P.K. Shukla
 
Counsel for Respondent :- C.S.C.,Irshad Saleem
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri A.C. Tiwari, learned counsel for petitioner and learned Chief Standing Counsel for State. Sri Irshad Saleem, learned counsel for respondent is absent.

Admit.

List this matter on 3rd October, 2018.

Order Date :- 6.9.2018

Mukesh

 

 

 
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