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Ashok Singh vs State Of U.P.Through ...
2018 Latest Caselaw 2356 ALL

Citation : 2018 Latest Caselaw 2356 ALL
Judgement Date : 6 September, 2018

Allahabad High Court
Ashok Singh vs State Of U.P.Through ... on 6 September, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 2907 of 2001
 
Petitioner :- Ashok Singh
 
Respondent :- State Of U.P.Through Secy.Secondery Education And 6 Ors.
 
Counsel for Petitioner :- Dr.L.P.Misra
 
Counsel for Respondent :- C.S.C.,O.P.M.Tripathi
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 6.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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