Mani Ram vs State Of U.P. And 2 Ors.
2018 Latest Caselaw 2350 ALL

Citation : 2018 Latest Caselaw 2350 ALL
Judgement Date : 6 September, 2018

Allahabad High Court

Mani Ram vs State Of U.P. And 2 Ors. on 6 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28369 of 2015
 

 
Petitioner :- Mani Ram
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- S.K. Shukla
 
Counsel for Respondent :- C.S.C.,C.M. Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

List on 3rd October, 2018.

Order Date :- 6.9.2018

Mukesh

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