Citation : 2018 Latest Caselaw 2341 ALL
Judgement Date : 5 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- FIRST APPEAL FROM ORDER No. - 909 of 2005 Appellant :- Ansar Ahmaed Respondent :- Smt. Nasreen Jahan & 4 Ors. Counsel for Appellant :- Harish Chandra Counsel for Respondent :- Md. Shamshad Khan Hon'ble Dr. Kaushal Jayendra Thaker,J.
None present.
List on 24th September, 2018.
Order Date :- 5.9.2018
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!