Manendra Nath Rai Advocate vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 2332 ALL

Citation : 2018 Latest Caselaw 2332 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

Manendra Nath Rai Advocate vs State Of U.P. Thru. Prin. Secy. ... on 5 September, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 31400 of 2017
 

 
Petitioner :- Manendra Nath Rai Advocate
 
Respondent :- State Of U.P. Thru. Prin. Secy. Vidhi Evam Nyay.Lko & Others
 
Counsel for Petitioner :- M.N. Rai (In-Person)
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

For orders, see our order of date passed on order sheet, contained in P.I.L. Civil No. 16009 of 2017, Mahendra Singh Pawar v. State of U.P. and others.

Order Date :- 5.9.2018

Suresh/

[Rajesh Singh Chauhan, J.] [Vikram Nath, J.]

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