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U.P. State Road Transport ... vs Munaur Khan
2018 Latest Caselaw 2318 ALL

Citation : 2018 Latest Caselaw 2318 ALL
Judgement Date : 5 September, 2018

Allahabad High Court
U.P. State Road Transport ... vs Munaur Khan on 5 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 278 of 2001
 

 
Appellant :- U.P. State Road Transport Corporation
 
Respondent :- Munaur Khan
 
Counsel for Appellant :- Anuj Kudesia,Ambika Prasad,J.B. Singh
 
Counsel for Respondent :- Amita Anand,S P Tiwari,Shikhar Anand
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present.

List on 20th September, 2018.

Order Date :- 5.9.2018

Mukesh

 

 

 
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