Smt. Indira Ojha vs Shiv Prasad
2018 Latest Caselaw 2313 ALL

Citation : 2018 Latest Caselaw 2313 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

Smt. Indira Ojha vs Shiv Prasad on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 217 of 2005
 

 
Appellant :- Smt. Indira Ojha
 
Respondent :- Shiv Prasad
 
Counsel for Appellant :- Devendra Kr. Upadhyay
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Devendra Kumar Upadhyay has already been elevated to the Bench of this Court. Registry is directed to issue notice to the appellant to engage another counsel returnable on 3rd October, 2018.

Order Date :- 5.9.2018

Mukesh

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