Citation : 2018 Latest Caselaw 3480 ALL
Judgement Date : 31 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- U/S 482/378/407 No. - 6887 of 2018 Applicant :- Ram Gopal Shukla & Another Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Ashish Raman Mishra,Santosh Kumar Tripathi Counsel for Opposite Party :- Govt. Advocate Hon'ble Daya Shankar Tripathi,J.
After arguing at some length, learned counsel for the applicants submits that this application under section 482 Cr.P.C. may be dismissed as withdrawn, with liberty to avail appropriate remedy before the appropriate forum.
Accordingly, application under section 482 Cr.P.C. is dismissed as withdrawn with aforesaid liberty
Certified copies of papers may be returned to learned counsel for the applicants, as per rules.
Order Date :- 31.10.2018
v.k.updh.
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