Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Vijai Pal vs Ram Bharosey & Others
2018 Latest Caselaw 3479 ALL

Citation : 2018 Latest Caselaw 3479 ALL
Judgement Date : 31 October, 2018

Allahabad High Court
Vijai Pal vs Ram Bharosey & Others on 31 October, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 59 of 1987
 
Revisionist :- Vijai Pal
 
Opposite Party :- Ram Bharosey & Others
 
Counsel for Revisionist :- S.B.Mathur
 
Counsel for Opposite Party :- Jitendra Misra,Devendra Pratap,G.S.Sikarwar,Gopal Narain Misra
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared for the complainant-revisionist and the opposite parties nor any request for adjournment of the case has been made from either of the counsels for the parties.

Vide order dated 03.12.2009, this Court was pleased to direct that this revision be listed before appropriate bench along with Criminal Appeal No.195 of 1987.

List this revision along with Criminal Appeal No.195 of 1987; State vs. Ram Bharose as and when the aforesaid appeal is listed.

Order Date :- 31.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter