Radha Devi And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 3474 ALL

Citation : 2018 Latest Caselaw 3474 ALL
Judgement Date : 31 October, 2018

Allahabad High Court

Radha Devi And Another vs State Of U.P. And 3 Others on 31 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36273 of 2018
 

 
Petitioner :- Radha Devi And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anand Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners shall file unblurred copy of the marriage certificate with attestation by the Advocate that the photographs are of the petitioners.

Put up tomorrow for compliance.

Order Date :- 31.10.2018

Mukesh

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