Anita Kumari And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 3473 ALL

Citation : 2018 Latest Caselaw 3473 ALL
Judgement Date : 31 October, 2018

Allahabad High Court

Anita Kumari And Another vs State Of U.P. And 3 Others on 31 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36269 of 2018
 

 
Petitioner :- Anita Kumari And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sandeep Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners to appear before the concerned Marriage Registration Officer to get their marriage registered and place the marriage certificate on record on or before 30.11.2018 by way of supplementary affidavit.

List on 30.11.2018.

Meanwhile, issue notice to the private respondent.

Steps immediately.

Order Date :- 31.10.2018

Mukesh

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