Nisha And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 3469 ALL

Citation : 2018 Latest Caselaw 3469 ALL
Judgement Date : 31 October, 2018

Allahabad High Court

Nisha And Another vs State Of U.P. And 3 Others on 31 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36295 of 2018
 

 
Petitioner :- Nisha And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Om Prakash Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioners shall file unblurred copy of the marriage certificate by tomorrow.

Put up tomorrow.

Order Date :- 31.10.2018

Mukesh

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