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Jyoti Tekam @ Nasreen And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 3466 ALL

Citation : 2018 Latest Caselaw 3466 ALL
Judgement Date : 31 October, 2018

Allahabad High Court
Jyoti Tekam @ Nasreen And Another vs State Of U.P. And 3 Others on 31 October, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36301 of 2018
 

 
Petitioner :- Jyoti Tekam @ Nasreen And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mohd. Samiuzzaman Khan,Sayed Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioner no. 2 shall make a fixed deposit of Rs.50,000/- in the name of petitioner no. 1.

If the petitioners wants to appear before the concerned Marriage Registration Officer to get their marriage registered and place the marriage certificate on record on or before 30.11.2018 by way of supplementary affidavit.

List on 30.11.2018.

Meanwhile, issue notice to the private respondent.

Steps immediately.

Order Date :- 31.10.2018

Mukesh

 

 

 
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