Pooja Singh @ Saniya Parvbeen And ... vs State Of U P And 3 Others
2018 Latest Caselaw 3465 ALL

Citation : 2018 Latest Caselaw 3465 ALL
Judgement Date : 31 October, 2018

Allahabad High Court

Pooja Singh @ Saniya Parvbeen And ... vs State Of U P And 3 Others on 31 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36303 of 2018
 

 
Petitioner :- Pooja Singh @ Saniya Parvbeen And Another
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Dhirendra Kumar Srivastava,Virendra Singh Tomar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners to appear before the concerned Marriage Registration Officer to get their marriage registered and place the marriage certificate on record on or before 30.11.2018 by way of supplementary affidavit.

List on 30.11.2018 for compliance.

Meanwhile, issue notice to the private respondent.

Steps immediately.

Order Date :- 31.10.2018

Mukesh

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