Citation : 2018 Latest Caselaw 3446 ALL
Judgement Date : 30 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 33853 of 1995 Petitioner :- Sarva Sheel & Others Respondent :- The Addl.Commissioner & Others Counsel for Petitioner :- Ramendra Asthana Counsel for Respondent :- C.S.C.,Vikrant Pandey Hon'ble Dr. Kaushal Jayendra Thaker,J.
List this matter before brother Justice Ram Surat Ram ( Maurya) as the order was passed by His Lordship.
Order Date :- 30.10.2018
Mukesh
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