Smt. Nirmala Devi & Others vs State Of U.P.& Others
2018 Latest Caselaw 3445 ALL

Citation : 2018 Latest Caselaw 3445 ALL
Judgement Date : 30 October, 2018

Allahabad High Court

Smt. Nirmala Devi & Others vs State Of U.P.& Others on 30 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 261 of 2000
 

 
Appellant :- Smt. Nirmala Devi & Others
 
Respondent :- State Of U.P.& Others
 
Counsel for Appellant :- Inperson/Smt.Nirmla Devi,B.N.Pathak
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State wants to verify the reply filed today.

List on 19.11.2018.

Order Date :- 30.10.2018

Mukesh

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