Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S Punjab Fibres Ltd. vs Regional Provident Fund ...
2018 Latest Caselaw 3444 ALL

Citation : 2018 Latest Caselaw 3444 ALL
Judgement Date : 30 October, 2018

Allahabad High Court
M/S Punjab Fibres Ltd. vs Regional Provident Fund ... on 30 October, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 23243 of 1995
 

 
Petitioner :- M/S Punjab Fibres Ltd.
 
Respondent :- Regional Provident Fund Commissioner
 
Counsel for Petitioner :- Y.K. Sinha
 
Counsel for Respondent :- S.C.,A.N. Shukla,B.K. Narain,D.K.Panday,Dhananjay Awasthi,Rakesh Tiwari,Sachindra Upadhyay,Sachindra Upadhyaya
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 29.11.2018.

Order Date :- 30.10.2018

Mukesh

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter