Krishna Kant Malviya vs Nagarmahapalika ,Allahabad & ...
2018 Latest Caselaw 3443 ALL

Citation : 2018 Latest Caselaw 3443 ALL
Judgement Date : 30 October, 2018

Allahabad High Court

Krishna Kant Malviya vs Nagarmahapalika ,Allahabad & ... on 30 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 18772 of 1995
 

 
Petitioner :- Krishna Kant Malviya
 
Respondent :- Nagarmahapalika ,Allahabad & Others
 
Counsel for Petitioner :- S.S.Tripathi,A.Kumar Shukla,A.P.Tiwari,Niraj Tiwari
 
Counsel for Respondent :- D. Dwivedi,Neelamber Tripathi,Nilamber Tripathi,R.K.Tiwari,SC
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Counsel for the petitioner states that the rejoinder affidavit is under preparation.

List on 29.11.2018.

Order Date :- 30.10.2018

Mukesh

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