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U.P. State Road Transport ... vs Munna Khan And Another
2018 Latest Caselaw 3442 ALL

Citation : 2018 Latest Caselaw 3442 ALL
Judgement Date : 30 October, 2018

Allahabad High Court
U.P. State Road Transport ... vs Munna Khan And Another on 30 October, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 8204 of 2007
 

 
Petitioner :- U.P. State Road Transport Corporation
 
Respondent :- Munna Khan And Another
 
Counsel for Petitioner :- Samir Sharma
 
Counsel for Respondent :- C.S.C.,Ashutosh Pandey,L.R. Khan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Samir Sharma, learned counsel for petitioner has sought adjournment on the ground of illness slip.

List in the next cause list.

Order Date :- 30.10.2018

Mukesh

 

 

 
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