Shiv Nayak vs State Of U.P. And 3 Ors.
2018 Latest Caselaw 3441 ALL

Citation : 2018 Latest Caselaw 3441 ALL
Judgement Date : 30 October, 2018

Allahabad High Court

Shiv Nayak vs State Of U.P. And 3 Ors. on 30 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 18115 of 2016
 

 
Petitioner :- Shiv Nayak
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Arvind Kumar Trivedi,Birendra Singh
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

List in the month of April, 2019.

Order Date :- 30.10.2018

Mukesh

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