Rajasthan State Transport ... vs Ram Wati & Others
2018 Latest Caselaw 3438 ALL

Citation : 2018 Latest Caselaw 3438 ALL
Judgement Date : 30 October, 2018

Allahabad High Court

Rajasthan State Transport ... vs Ram Wati & Others on 30 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 412 of 2000
 

 
Appellant :- Rajasthan State Transport Corporation
 
Respondent :- Ram Wati & Others
 
Counsel for Appellant :- Awadhesh Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared on behalf of appellant to press this appeal.

2. Appeal is accordingly dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 30.10.2018

Mukesh

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