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Suresh Singh vs Joint Commissioner, Food And ...
2018 Latest Caselaw 3436 ALL

Citation : 2018 Latest Caselaw 3436 ALL
Judgement Date : 30 October, 2018

Allahabad High Court
Suresh Singh vs Joint Commissioner, Food And ... on 30 October, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 30204 of 2016
 

 
Petitioner :- Suresh Singh
 
Respondent :- Joint Commissioner, Food And Civil Supply And Another
 
Counsel for Petitioner :- Bhim Sen Pandey,Ramesh Kumar Sahu
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Impleadment Application No. 9 of 2018 may be replied by the petitioner on or before 19.11.2018.

List on 19.11.2018.

Order Date :- 30.10.2018

Mukesh

 

 

 
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