Asha Ram And Anr. vs U.P. Awas Evam Vikash Parishad And ...
2018 Latest Caselaw 3435 ALL

Citation : 2018 Latest Caselaw 3435 ALL
Judgement Date : 30 October, 2018

Allahabad High Court

Asha Ram And Anr. vs U.P. Awas Evam Vikash Parishad And ... on 30 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 827 of 2000
 

 
Appellant :- Asha Ram And Anr.
 
Respondent :- U.P. Awas Evam Vikash Parishad And Anr.
 
Counsel for Appellant :- Surendra Tiwari,B.K. Mishra,Manoj Kumar Pandey
 
Counsel for Respondent :- Shri Kant
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 29.11.2018.

Order Date :- 30.10.2018

Mukesh

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