Citation : 2018 Latest Caselaw 3434 ALL
Judgement Date : 30 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- FIRST APPEAL No. - 748 of 2013 Appellant :- Kamlesh Kumar Respondent :- Umesh Kumar Counsel for Appellant :- Ashish Agrawal Counsel for Respondent :- Manish Goyal Hon'ble Dr. Kaushal Jayendra Thaker,J.
List on 29th November, 2018.
Order Date :- 30.10.2018
Mukesh
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