Kisan Cold Storage & Ice Factory ... vs Paschimanchal Vidyut Vitran ...
2018 Latest Caselaw 3433 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- SPECIAL APPEAL No. - 20 of 2016
 
Appellant :- Kisan Cold Storage & Ice Factory Thru Partner 6114(M/S)2012
 
Respondent :- Paschimanchal Vidyut Vitran Nigam Ltd.And Ors.
 
Counsel for Appellant :- Tanveer Ahmad Siddiqui,Bidhan Chandra Rai
 
Counsel for Respondent :- Amarjeet Singh Rakhra,Aprajita Bansal,Nandita Bharti,Sanjai Singh
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Hon'ble Abdul Moin,J.

We have heard Sri B.C. Rai, learned counsel for the appellant, Sri J.N. Mathur, Senior Advocate assisted by Sri Amarjeet Singh Rakhra, learned counsel representing respondent Nos.1 & 2, Sri Sanjay Singh, learned counsel representing respondent No.5 and Sri S.B. Pandey, learned Assistant Solicitor General of India along with Ms. Nandita Bharati, Advocate representing the Union of India- respondent No.6

Order reserved.

Order Date :- 30.10.2018

Suresh/

        [Abdul Moin,J.]  [Rajesh Singh Chauhan,J.]  [Vikram Nath,J.]