Suresh Kumar & Others vs Smt. Man Kuwari
2018 Latest Caselaw 3431 ALL

Citation : 2018 Latest Caselaw 3431 ALL
Judgement Date : 30 October, 2018

Allahabad High Court

Suresh Kumar & Others vs Smt. Man Kuwari on 30 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 757 of 1988
 

 
Appellant :- Suresh Kumar & Others
 
Respondent :- Smt. Man Kuwari
 
Counsel for Appellant :- M.C. Chaturvedi
 
Counsel for Respondent :- S.N. Singh,R.N. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 13.11.2018.

Order Date :- 30.10.2018

Mukesh

Download the LatestLaws.com Mobile App